D.P.CHOUDHURY,. S.K.MISHRA

127 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• PRITHWIRAJ PATNAIK v. STATE — Orissa High Court (2018-07-02)
• TRILOCHAN DEBATA v. STATE OF ODISHA — Orissa High Court (2018-06-28)
• BIJAY KUMAR DAS v. COMMNR-CUM-SECY.H.E. — Orissa High Court (2018-06-27)
• SK.JAHANGIR v. STATE OF ORISSA — Orissa High Court (2018-06-27)
• TAPASWINI BEHERA v. STATE OF ODISHA — Orissa High Court (2018-06-27)
• SUKADEV NAYAK v. STATE OF ODISHA — Orissa High Court (2018-06-27)
• MURALIDHAR MEHENA v. STATE OF ORISSA — Orissa High Court (2018-06-25)
• KITIRAM BIRUA v. STATE and ORS. — Orissa High Court (2018-06-22)
• UPENDRA NAYAK v. STATE and ORS. — Orissa High Court (2018-06-22)
• JENAPUR PRIMARY FISHERY CO-OPERATIVE SOCIETY LTD. v. STATE OF ORISSA — Orissa High Court (2018-06-22)