D.P.CHOUDHURY

3,989 recorded High Court judgment(s) · 2015–2018

Courts

Orissa High Court

3989

Disposed Off	1752
Allowed	1412
Withdrawn	297
Dismissed	159
Rejected	143
Dismissed For Default/Non-Prosecution	143
Not Pressed	71
Dismiss By Prem.order	4

SANTILATA SAHOO v. KANCHANLATA DAS — Orissa High Court (2018-06-29)
PARSURAM DASH v. S.P, PURI — Orissa High Court (2018-06-29)
HEMANTA CHANDRA PRADHAN v. THE HONBLE VICE CHANCELLOR,UTKAL UNIVERSITY — Orissa High Court (2018-06-29)
SUKANTRA PRADHAN @ SANA DALLEI @ SUSANTA v. STATE OF ORISSA — Orissa High Court (2018-06-29)
BENUDHAR SAHOO v. STATE OF ORISSA — Orissa High Court (2018-06-28)
MAMATARANI PARIDA v. STATE OF ODISHA,HOME DEPT — Orissa High Court (2018-06-28)
LIJJA SETHY v. STATE OF ODISHA — Orissa High Court (2018-06-28)
SANANDA SAHU v. STATE OF ODISHA — Orissa High Court (2018-06-28)
CHITTARANJAN@BISWAJIT SAHOO v. STATE OF ODISHA — Orissa High Court (2018-06-28)
PARESWAR MURMU v. STATE OF ORISSA — Orissa High Court (2018-06-28)