D.P.BUCH

910 recorded High Court judgment(s) · 1999–2004

Courts

Gujarat High Court

910

38-RULE ABSOLUTE/ALLOWED @ FH	579
39-RULE DISCHARGED/DISMISSED @ FH	181
26-DISMISSED @ ADM.STAGE	83
35-ANY OTHER MODE @ ADM.STAGE	35
42-RULE DISCHARGED @ FH	18
31-NOTICE DISCHARGED @ ADM.STAGE	6
46-ANY OTHER MODE @ FH	5
40-WITHDRAWN @ FH	2

MESSRS CHHABILDAS KANJIBHAI A REG. PARTNERSHIP FIRM v. . — Gujarat High Court (2004-08-18)
BHIKHUSHA ALISHA v. NARROTTAM PARSOTTAM JETHWA — Gujarat High Court (2004-08-11)
UMESHBHAI PRABHASHANKAR MEHTA v. ASHOKBHAI MUSHIRAM ANAND — Gujarat High Court (2004-08-05)
DEVKARAN @ TEMPO LALSINH RATHOD v. STATE OF GUJARAT — Gujarat High Court (2004-05-07)
AJAYSING RAMBRIJSING PATEL v. COMMISSIONER OF POLICE, SURAT — Gujarat High Court (2004-05-07)
SAPNABEN W/O RAJKUMAR MOTILAL DAGHA v. STATE OF GUJARAT — Gujarat High Court (2004-05-07)
MAFAJI @ MUPARAM @ MAFO MARVADI v. STATE OF GUJARAT — Gujarat High Court (2004-05-06)
VINODBHAI CHHANABHAI DHODIYA PATEL v. DISTRICT MAGISTRATE — Gujarat High Court (2004-05-06)
GANPATBHAI LALABHAI KAHAR v. STATE OF GUJARAT — Gujarat High Court (2004-05-06)
RAJAN RAMDAS VIRAGI v. STATE OF GUJARAT — Gujarat High Court (2004-05-06)