D.NAGARJUN

1,455 recorded High Court judgment(s) · 2023–2024

Courts

Madras High Court

1455

DISPOSED OF	507
DISMISSED	229
ORDERED	204
ALLOWED	170
DISMISSED AS INFRUCTUOUS	102
WITHDRAWN DISMISSED	90
DISMISSED FOR NON-PROSECUTION	69
CLOSED	32

Motherson Automotive Technologies and Engineering, v. Deputy Commissioner of Labour — Madras High Court (2024-08-13)
T. Sevvanthi v. P. Shanmugam — Madras High Court (2024-08-13)
K.JAYANTHI v. M.PARTHIBAN — Madras High Court (2024-08-13)
M.Srideepika v. M.SANJEEV — Madras High Court (2024-08-13)
T.Balu, v. The Joint Registrar of Coop. — Madras High Court (2024-08-13)
PACHAIYAPPAN (DIED) 1. SANGEEVI v. SUMATHI SAINATHAN — Madras High Court (2024-08-13)
S. Malini v. N. Sivashankar — Madras High Court (2024-08-12)
R.JAYANTHI v. P.SARAVANAN — Madras High Court (2024-08-12)
Suriya v. Arun Pandian — Madras High Court (2024-08-12)
M/s HCL Technologies Limited v. The I Additional Labour Court — Madras High Court (2024-08-12)