D.NAGARJUN

2,080 recorded High Court judgment(s) · 2022–2023

Courts

Telangana High Court

2080

DISMISSED AS INFRUCTUOUS	842
DISMISSED	364
ALLOWED NO COSTS	285
DISPOSED OF NO COSTS	276
DISMISSED AS NON PROSECUTION	111
WITHDRAWN	89
PARTLY ALLOWED NO COSTS	42
DISMISSED AS ABATED	21

JANNU SHANTI MAHELA, WARANGAL DISTRICT AND ANOTHER v. THE STATE OF AP., REP. BY PP., HIGH COURT, HYDERABAD AND ANR — Telangana High Court (2023-04-03)
M.HARI SARVOTHAM RAO v. THE STATE OF A.P. — Telangana High Court (2023-04-03)
UNITED INDIA INSURANCE COMPANY LIMITED v. BORANCHA AMRUTHA RAO AND 4 OTHERS — Telangana High Court (2023-03-31)
JARPULA BHAVSINGH v. THE REGIONAL MANAGER, APSRTC, MAHABUBNAGAR. — Telangana High Court (2023-03-31)
A.VENATA RAMANA REDDY v. THE STATE OF TELANGANA — Telangana High Court (2023-03-31)
UNITED INDIA INSURANCE COMPANY LIMITED v. BHEEMARI RAMULU AND 2 OTHERS — Telangana High Court (2023-03-31)
Mohd.Masood Jeelani v. M/s. Venco Research AND Breeding Farm Ltd., — Telangana High Court (2023-03-31)
VEMULA VENKATRAMULU v. G. KESHAVAMURTHY AND ANR — Telangana High Court (2023-03-31)
Banthala Emmanlu v. Narsimha — Telangana High Court (2023-03-31)
KAMALA DEVI AND ANOTHER v. THE STATE OF A.P. — Telangana High Court (2023-03-29)