LexD.NAGARJUN
275 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 275 |
Disposal nature
| DISPOSED OF | 125 |
| CLOSED | 71 |
| DISMISSED | 31 |
| DISMISSED AS INFRUCTUOUS | 15 |
| WITHDRAWN DISMISSED | 15 |
| ORDERED | 12 |
| ALLOWED | 3 |
| DISPOSED AS INFRUCTUOUS | 2 |
Recent judgments
- Ruban Samuvel v. The Inspector of Police — Madras High Court (2023-07-13)
- Krishna Kumar v. The Inspector of Police — Madras High Court (2023-07-13)
- Kala v. The Superintendent of Police — Madras High Court (2023-07-13)
- M.Salman Farish v. The Superintendent of Police — Madras High Court (2023-07-13)
- P.Vinothkumar v. The Superintendent of Police — Madras High Court (2023-07-13)
- Susila v. The Inspector of Police — Madras High Court (2023-07-13)
- Mathusoothanan v. The Inspector of Police — Madras High Court (2023-07-13)
- Kumaresan v. The Superintendent of Police — Madras High Court (2023-07-13)
- P.Saravanan v. The Superintendent of Police — Madras High Court (2023-07-13)
- Ruban Samuvel v. The Inspector of Police — Madras High Court (2023-07-13)