LexD.NAGARJUN
1,813 recorded High Court judgment(s) · 2023–2024
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 1813 |
Disposal nature
| DISPOSED OF | 1186 |
| DISMISSED | 168 |
| ALLOWED | 160 |
| CLOSED | 90 |
| WITHDRAWN DISMISSED | 76 |
| DISMISSED AS INFRUCTUOUS | 75 |
| ORDERED | 37 |
| PARTLY ALLOWED | 10 |
Recent judgments
- C.Shanmugapriya v. Ramasamy @ Ramar — Madras High Court (2024-08-13)
- Venu Srinivasan v. The Additional Superintendent of Police — Madras High Court (2024-02-16)
- Balu @ Balasubarayalu v. The Additional Superintendent of Police — Madras High Court (2024-02-16)
- Thirumagal.N v. The Addl Superintendent of Police — Madras High Court (2024-02-16)
- Perumal. T v. The Superintendent of Police — Madras High Court (2023-09-29)
- Manoj @ Manojkumar v. The II Class Executive Magistrate Cum The Thasildhar — Madras High Court (2023-09-29)
- Eswaran v. The Deputy Superintendent of Police — Madras High Court (2023-09-29)
- M/s.Cholamandalam Investment and Finance Company Ltd., v. The Superintendent of Police — Madras High Court (2023-09-29)
- Samun @ Abdul Kather Ibrahim v. The Inspector of Police — Madras High Court (2023-09-29)
- Karunakaran v. The II Class Executive Magistrate Cum The Thasildar — Madras High Court (2023-09-29)