LexD.N.UPADHYAY, . RATNAKER BHENGRA
165 recorded High Court judgment(s) · 2016–2016
Open in Lexace · Search this judge's casesCourts
| Jharkhand High Court | 165 |
Disposal nature
| Dismissed | 94 |
| Allowed | 56 |
| Partly Allowed | 10 |
| Abated | 3 |
| Dissmiss For Default/Non-Prosecution | 1 |
| Disposed Off | 1 |
Recent judgments
- DHANESHWAR RAWANI v. STATE OF JHARKHAND THROUGH CBI — Jharkhand High Court (2016-07-30)
- RAJENDRA RAWANI RAJENDRA KUMAR RAWANI v. STATE OF JHARKHAND — Jharkhand High Court (2016-07-30)
- ILLU MAHTO And ORS. v. STATE OF JHARKHAND — Jharkhand High Court (2016-07-30)
- KHAGESHWAR RAWANI KHAGESHAR RAWANI v. STATE OF JHARKHAND — Jharkhand High Court (2016-07-30)
- BISWANATH RAWANI v. STATE OF JHARKHAND — Jharkhand High Court (2016-07-30)
- NUNI BALA DEVI v. STATE OF JHARKHAND — Jharkhand High Court (2016-07-30)
- SUKHDEO RAWANI v. STATE OF JHARKHAND — Jharkhand High Court (2016-07-30)
- KINWA MUNDA v. STATE OF JHARKHAND — Jharkhand High Court (2016-05-12)
- SOMA MUNDA And ANR v. STATE OF JHARKHAND — Jharkhand High Court (2016-05-11)
- KEDAR SAO And ORS. v. STATE OF JHARKHAND — Jharkhand High Court (2016-05-11)