D.N.UPADHYAY

7,068 recorded High Court judgment(s) · 2012–2016

Courts

Jharkhand High Court

7068

Bail	3494
Rejected	1452
Dismissed	671
Withdrawn	515
Disposed Off	344
Allowed	312
Dissmiss For Default/Non-Prosecution	180
Partly Allowed	49

SANTURI LALBEGIN v. STATE OF JHARKHAND AND ANR — Jharkhand High Court (2016-08-05)
LUDHU GOPE AND ANR v. THE STATE OF JHARKHAND AND ORS — Jharkhand High Court (2016-08-05)
ALIA KHATOON v. SRI RAJ KR PD SINGH THE DISTRICT EDUCATION OFFICER AND ANR — Jharkhand High Court (2016-08-05)
MOST.ACHALA DEVI v. GITA SINHA And ORS. — Jharkhand High Court (2016-08-05)
BABAN RAM v. STATE OF JHARKHAND AND ANR — Jharkhand High Court (2016-08-05)
SMT.GITA DEVI And ORS. v. MRS. SOBHA AGARWALLA And ORS. — Jharkhand High Court (2016-08-05)
RUDNI DEVI ALIAS DHURNI DEVI v. CENTRAL COALFIELDS LTD THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR AND ORS — Jharkhand High Court (2016-08-05)
GEETA HARI v. STATE OF JHARKHAND AND ORS — Jharkhand High Court (2016-08-05)
RADHA DEVI v. MS CENTRAL COALFIELDS LTD THROUGH MR JAGDEO GHOSH AND ORS — Jharkhand High Court (2016-08-05)
Vidya Manjhi Alias Pramod Paswan v. The State Of Jharkhand — Jharkhand High Court (2016-08-05)