LexD. N. PATEL, RONGON MUKHOPADHYAY
30 recorded High Court judgment(s) · 2014–2014
Open in Lexace · Search this judge's casesCourts
| Jharkhand High Court | 30 |
Disposal nature
| Disposed Off | 16 |
| Dismissed | 9 |
| Dissmiss For Default/Non-Prosecution | 2 |
| Infractous | 2 |
| Withdrawn | 1 |
Recent judgments
- TATA CUMMINS LIMITED THROUGH ITS SENIOR MANAGER FINANCE BRAJESH KUMAR v. Comercial Taxes — Jharkhand High Court (2014-12-17)
- TATA CUMMINS LIMITED THROUGH ITS SENIOR MANAGER FINANCE BRAJESH KUMAR v. Comercial Taxes — Jharkhand High Court (2014-12-17)
- TATA CUMMINS LIMITED THROUGH ITS SENIOR MANAGER FINANCE BRAJESH KUMAR v. Comercial Taxes — Jharkhand High Court (2014-12-17)
- TATA CUMMINS LIMITED THROUGH ITS SENIOR MANAGER FINANCE BRAJESH KUMAR v. Comercial Taxes — Jharkhand High Court (2014-12-17)
- TATA CUMMINS LIMITED THROUGH ITS SENIOR MANAGER FINANCE BRAJESH KUMAR v. Comercial Taxes — Jharkhand High Court (2014-12-17)
- TATA CUMMINS LIMITED THROUGH ITS SENIOR MANAGER FINANCE BRAJESH KUMAR v. Comercial Taxes — Jharkhand High Court (2014-12-17)
- TATA CUMMINS LIMITED THROUGH ITS SENIOR MANAGER FINANCE BRAJESH KUMAR v. Comercial Taxes — Jharkhand High Court (2014-12-17)
- GURU MARANDI v. STATE OF JHARKHAND — Jharkhand High Court (2014-11-26)
- RUPALI MURMU v. The State Of Jharkhand And Anr — Jharkhand High Court (2014-11-26)
- HARIHAR YADAV AND ORS v. THE STATE OF BIHAR AND ORS — Jharkhand High Court (2014-11-26)