LexD. N. PATEL, . RATNAKER BHENGRA
828 recorded High Court judgment(s) · 2015–2019
Open in Lexace · Search this judge's casesCourts
| Jharkhand High Court | 828 |
Disposal nature
| Disposed Off | 285 |
| Dismissed | 269 |
| Allowed | 117 |
| Dissmiss For Default/Non-Prosecution | 83 |
| Withdrawn | 60 |
| Dismissed as Withdrawn | 10 |
| Appeal Is Partly Allowed | 1 |
| Infractous | 1 |
Recent judgments
- PRAKASH PATEL AND ORS v. THE STATE OF JHARKHAND AND ORS — Jharkhand High Court (2019-04-12)
- ELECTROSTEEL CASTINGS LIMITED THROUGH ITS DIRECTOR RAMA SHANKAR SINGH v. THE GOVERNMENT OF INDIA THROUGH SECRETARY MINISTRY OF COAL AND ANR — Jharkhand High Court (2019-04-12)
- SHAMBHU SHARAN PRASAD AND ANOTHER v. STATE OF JHARKHAND AND ANR — Jharkhand High Court (2019-04-12)
- UNION OF INDIA THROUGH STATION MANAGER EAST CENTRAL RAILWAY v. MAHABIR PRASAD — Jharkhand High Court (2019-04-12)
- WORKING PRESIDENT RASTRIYA COLLIERY MAZDOOR SANGH GORE MAGNETITE PROJECT THROUGH ABDUL RAHIM ANSARI v. BHARAT COKING COAL LIMITED THROUGH ITS DIRECTOR PERSONAL AND ANR — Jharkhand High Court (2019-04-12)
- SANTOSH DAYAL v. THE STATE OF JHARKHAND AND ORS — Jharkhand High Court (2019-04-12)
- NINA DEVI v. THE STATE OF JHARKHAND AND ORS — Jharkhand High Court (2019-04-12)
- MOHAN LAL GUPTA v. MS BOKARO STEEL PLANT THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR AND ANR — Jharkhand High Court (2019-04-12)
- RAJESHWAR PRASAD v. JHARKHAND URJA VIKAS NIGAM LIMITED THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR — Jharkhand High Court (2019-04-12)
- NAND KISHORE PRASAD v. THE STATE OF JHARKHAND AND ORS — Jharkhand High Court (2019-04-12)