D. N. PATEL, RAJESH SHANKAR

23 recorded High Court judgment(s) · 2016–2016

Courts

Jharkhand High Court

Disposed Off	9
Dismissed	6
Withdrawn	4
Dissmiss For Default/Non-Prosecution	3
Allowed	1

BINOD KUMAR AND ORS v. THE STATE OF JHARKHAND AND ORS — Jharkhand High Court (2016-10-20)
DASRATH SINGH v. RURAL DEV DEPT — Jharkhand High Court (2016-10-20)
SHAMSHAD ALAM v. RURAL DEV DEPT — Jharkhand High Court (2016-10-20)
M S STAN COMMODITIES PVT LTD AND ANR v. FINANCE — Jharkhand High Court (2016-10-19)
PUNJAB NOTATIONAL BANK THROUGH SRI R K TRIPATHI CHIEF MANAGER v. SRI AMITESH KUMAR SAHAY AND ORS — Jharkhand High Court (2016-10-19)
Smt Bharti Bala Singh Alias Bharti Singh v. Union Of India Through The Secretary Ministry Of Environment And Forest And Ors — Jharkhand High Court (2016-10-19)
CHANDRA SHEKHAR PRASAD SINGH v. CENTRAL COALFIELDS LTD THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR AND ANR — Jharkhand High Court (2016-10-19)
MS BHARAT COKING COAL LTD THROUGH ITS PROJECT OFFICER ABHAY KUMAR OJHA v. COMERCIAL TAXES — Jharkhand High Court (2016-10-18)
SMT MANORAMA DEVI v. THE STATE OF JHARKHAND AND ORS — Jharkhand High Court (2016-10-18)
VISHAL KUMAR SHARMA AND ORS v. SCIENCE AND TECHNOLOGY — Jharkhand High Court (2016-10-18)