D. N. PATEL, . RAJESH KUMAR

42 recorded High Court judgment(s) · 2018–2018

Courts

Jharkhand High Court

Dismissed	21
Allowed	5
Withdrawn	5
Dissmiss For Default/Non-Prosecution	5
Disposed Off	4
Dismissed as Withdrawn	1
Dismissed As Not Pressed	1

KALIPADO MANDAL v. THE STATE OF JHARKHAND AND ORS — Jharkhand High Court (2018-07-06)
SANJAY RAM v. THE STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY — Jharkhand High Court (2018-07-06)
JHARKHAND URBAN DEVELOPMENT INFRASTRUCTURE COMPANY LIMITED THR ITS CHAIRMAN CUM MANAGING DIRECTOR v. BRAJESH KUMAR — Jharkhand High Court (2018-05-01)
MAHESH PRASAD GUPTA v. THE STATE OF BIHAR THROUGH HUMAN RESOURCE DEVELOPMENT DEPTT AND ORS — Jharkhand High Court (2018-05-01)
STATE OF JHARKHAND THROUGH THE DEPUTY COMMISSIONER v. RENU DEVI AND ORS — Jharkhand High Court (2018-05-01)
THE CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR v. LILAMATI AND ORS — Jharkhand High Court (2018-05-01)
KAMDEO YADAV v. THE STATE OF JHARKHAND THROUGH DIRECTOR GENERAL OF POLICE DEPTT OF HOME AFFAIRS AND ANR — Jharkhand High Court (2018-05-01)
Gauri Shankar Mahto v. Human Resources Department — Jharkhand High Court (2018-04-30)
SACHCHIDA NAND SHRIVASTAVA v. JHARKHAND VIDHAN SABHA THROUGH ITS SECRETARY AND ORS — Jharkhand High Court (2018-04-30)
Binod Bhagat v. The State Of Jharkhand Through Its Chief Secretary And Ors — Jharkhand High Court (2018-04-30)