LexD. N. PATEL, PRASHANT KUMAR
44 recorded High Court judgment(s) · 2012–2015
Open in Lexace · Search this judge's casesCourts
| Jharkhand High Court | 44 |
Disposal nature
| Allowed | 17 |
| Dismissed | 11 |
| Disposed Off | 10 |
| Withdrawn | 5 |
| Dissmiss For Default/Non-Prosecution | 1 |
Recent judgments
- BABLU YADAV BABLU KUMAR YADAV And ORS. v. STATE OF JHARKHAND — Jharkhand High Court (2015-08-21)
- SMT.BANDANA SINGH v. ANIL KUMAR SINGH — Jharkhand High Court (2012-12-19)
- MD.FARID v. STATE OF JHARKHAND And ORS — Jharkhand High Court (2012-12-19)
- RAM PRASAD HALWAI v. State Of Jharkhand — Jharkhand High Court (2012-12-19)
- BIDYA LAKHAN BHAGAT v. State Of Jharkhand — Jharkhand High Court (2012-12-19)
- KUNAL BHARDWAJ v. STATE OF JHARKHAND AND ORS — Jharkhand High Court (2012-12-19)
- RATAN KUMAR SINHA v. STATE OF JHARKHAND And ORS — Jharkhand High Court (2012-12-19)
- NAMAL SOREN v. STATE OF JHARKHAND And ORS — Jharkhand High Court (2012-12-19)
- BR.MANAGER, NATIONAL INSURANCE v. OM PRAKASH BHUWANIA And ORS — Jharkhand High Court (2012-12-19)
- KONJOBA PANCHAYAT BHAWAN SANGH v. STATE OF JHARKHAND And ORS — Jharkhand High Court (2012-12-18)