D. N. PATEL, . PRAMATH PATNAIK

226 recorded High Court judgment(s) · 2015–2016

Courts

Disposal nature

Recent judgments

• SHANKAR MOHIRI AND ORS v. UMESH CHANDRA BERA AND ORS — Jharkhand High Court (2016-09-06)
• BABY GUPTA v. SHYAM SUNDER GUPTA — Jharkhand High Court (2016-09-06)
• Ms Mahalaxmi Infracontract Pvt Ltd Thro Its Authorized Signatory Sri Mulji Danicha v. Comercial Taxes — Jharkhand High Court (2016-09-05)
• DR MRITUNJAY KUMAR AND ORS v. THE STATE OF JHARKHAND AND ORS — Jharkhand High Court (2016-09-05)
• JIBAN THAKUR v. THE STATE OF JHARKHAND AND ORS — Jharkhand High Court (2016-09-05)
• MS VIJETA PROJECTS AND INFRASTRUCTURES LIMITED THROUGH ITS MANAGING DIRECTOR SHRI PARMA SINGH v. THE STATE OF JHARKHAND THROUGH THE SECRETARY AND COMMISSIONER COMMERCIAL TAXES AND ORS — Jharkhand High Court (2016-09-05)
• ARVIND KUMAR v. THE CHAIRMAN CUM MANAGING DIRECTOR MS BHARAT EARTH MOVERS LTD AND ORS — Jharkhand High Court (2015-04-17)
• STATE OF JHARKHAND THROUGH THE SECRETARY ROAD CONSTRUCTION DEPARTMENT AND ORS v. KIRAN KUNWAR AND ANR — Jharkhand High Court (2015-04-17)
• SHYAM SUNDI v. UNION OF INDIA And ORS — Jharkhand High Court (2015-04-16)
• USHA MARTIN LIMITED THROUGH ITS AUTHORIZED SIGNATORY T B SINGH v. The State Of Jharkhand And Anr — Jharkhand High Court (2015-04-15)