D. N. PATEL, . B. B. MANGALMURTI

129 recorded High Court judgment(s) · 2017–2019

Courts

Disposal nature

Recent judgments

• Shyamal Chandra Mandal v. The Union Of Through Director General Cum Secretary Deptt Of Post And Information Technology And Or — Jharkhand High Court (2019-05-09)
• ESHITA KHANNA v. ISHWAR PRAKASH SAHANI — Jharkhand High Court (2019-05-02)
• RAMBRIKSH MAHTO v. THE CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR AND ORS — Jharkhand High Court (2019-05-02)
• THE STATE OF JHARKHAND THROUGH SECRETARY DEPARTMENT OF INDUSTRIES AND ORS v. MS JHARKHAND PLASTIC P LIMITED THROUGH ITS DIRECTOR NAMELY RAVINDRA KUMAR TIBREWAL — Jharkhand High Court (2019-05-01)
• THE STATE OF JHARKHAND THROUGH SECRETARY DEPARTMENT OF INDUSTRIES AND ORS v. SHRI RANI SATI FOODS AND GRAINS PRIVATE LIMITED THROUGH ITS DIRECTOR SUSHIL KUMAR PODDAR — Jharkhand High Court (2019-05-01)
• V S INTERNATIONAL THROUGH ITS POWER OF ATTORNEY HOLDER MR BIPLAB KUMAR GHOSH v. THE GOODS AND SERVICE TAX NETWORK REPRESENTED BY ITS CHAIRMAN — Jharkhand High Court (2019-05-01)
• MOHINI KUMARI v. MANI KANT THAKUR — Jharkhand High Court (2019-05-01)
• SHARJIL KHAN v. THE STATE OF JHARKHAND AND ANR — Jharkhand High Court (2019-05-01)
• THE STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY AND ORS v. MS STEEL STRIPS WHEELS LTD THROUGH ITS CHIEF GENERAL MANAGER P AND A SHRI D R SHARMA AND ORS — Jharkhand High Court (2019-05-01)
• VINOD KUMAR SAHU v. THE STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY — Jharkhand High Court (2019-04-30)