LexD. N. PATEL, . AMITAV K. GUPTA
703 recorded High Court judgment(s) · 2014–2019
Open in Lexace · Search this judge's casesCourts
| Jharkhand High Court | 703 |
Disposal nature
| Disposed Off | 258 |
| Dismissed | 191 |
| Allowed | 109 |
| Dissmiss For Default/Non-Prosecution | 75 |
| Withdrawn | 29 |
| Dismissed As Not Pressed | 13 |
| Dismissed as Withdrawn | 12 |
| Disposed Off as Not Pressed | 8 |
Recent judgments
- ARUN KUMAR SINGH v. STATE OF JHARKHAND — Jharkhand High Court (2019-03-01)
- DUKHHARAN SAO AND ANR v. THE STATE OF JHARKHAND THROUGH THE SECRETARY HUMAN RESOURCES DEVELOPMENT DEPTT and ORS — Jharkhand High Court (2019-03-01)
- MS JYOTI KUMARI v. THE UNION OF INDIA AND ORS — Jharkhand High Court (2019-03-01)
- JHARKHAND STATE ELECTRICITY BOARD THROUGH ITS LAW OFFICER MITHILESH KUMAR v. MS KRISHNA LUXMI STEEL UDYOG — Jharkhand High Court (2019-03-01)
- MS SARTHI KUMAR INDUSTRIES THROUGH ITS PROPRIETOR SAMIR KUMAR JHA AND ANR v. UCO BANK — Jharkhand High Court (2019-03-01)
- SMT KAVITA SHARMA v. THE STATE OF JHARKHAND — Jharkhand High Court (2019-03-01)
- SUBODH MINZ v. THE STATE OF JHARKHAND — Jharkhand High Court (2019-03-01)
- KISHORE KUMAR RACHH v. UNION OF INDIA THROUGH THE SECRETARY MINISTRY OF FINANCE DEPARTMENT OF REVENUE — Jharkhand High Court (2019-03-01)
- ASHOKA SMOKELESS COAL INDUSTRIES PVT LTD THROUGH ITS DIRECTOR ANUP KUMAR JAISWAL v. CENTRAL COALFIELDS LTD — Jharkhand High Court (2019-03-01)
- MITHILESH KUMAR SINGH v. UNION OF INDIA THROUGH THE SECRESTARY POSTS AND CHAIRMAN — Jharkhand High Court (2019-03-01)