D. N. PATEL

2,537 recorded High Court judgment(s) · 2012–2019

Courts

Jharkhand High Court

2537

Disposed Off	1085
Dismissed	1020
Allowed	191
Dissmiss For Default/Non-Prosecution	127
Withdrawn	72
Bail	14
Rejected	13
Dismissed as Withdrawn	10

JAMES BARA v. THE STATE OF JHARKHAND — Jharkhand High Court (2019-05-10)
MD SIKANDAR ALI v. STATE OF JHARKHAND — Jharkhand High Court (2019-05-10)
SANJAY KUMAR v. THE STATE OF JHARKHAND — Jharkhand High Court (2019-05-10)
KISHALAY CHATTERJEE v. THE STATE OF JHARKHAND AND ORS — Jharkhand High Court (2019-05-10)
SYED SHAHAB AHMAD v. THE STATE OF JHARKHAND — Jharkhand High Court (2019-05-10)
RABINDRA PRASAD v. THE STATE OF JHARKHAND — Jharkhand High Court (2019-05-10)
ASHOK KUMAR v. THE STATE OF JHARKHAND — Jharkhand High Court (2019-05-10)
GIRISH DUBEY v. THE STATE OF JHARKHAND — Jharkhand High Court (2019-05-10)
BHARAT COKING COAL LIMITED THROUGH ITS HOD LEGAL NAMLEY SRI S K SINGH v. GIRISH DUBEY — Jharkhand High Court (2019-05-10)
SYED AIJAZ AHMAD v. THE STATE OF JHARKHAND AND ANR — Jharkhand High Court (2019-05-10)