D.MURUGESAN
38 recorded High Court judgment(s) · 2000–2010
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 38 |
Disposal nature
| (unspecified) | 24 |
| DISMISSED | 6 |
| ALLOWED | 5 |
| DISPOSED OF | 2 |
| PARTLY ALLOWED | 1 |
Recent judgments
- MR.L.RAVINDRAN v. THE COMMISSIONER OF POLICE — Madras High Court (2010-03-22)
- C.MAHALINGAM v. THE STATE OF TAMIL NADU REP — Madras High Court (2009-08-28)
- PARI R v. SPL TAHSILDAR,ADW,DEVAKOTTAI — Madras High Court (2007-10-29)
- TAMILNADU HISUING BOARD v. LAND ACQUISITION OFFICER & — Madras High Court (2006-08-11)
- E. RAMALINGAM, v. THE DIRECTOR OF COLLEGIATE — Madras High Court (2006-06-26)
- N. ZAHIR HUSSAIN v. THE STATE OF TAMILNADU REP BY — Madras High Court (2006-02-17)
- S.ARULSELVAN v. THE GOVT. OF TAMILNADU — Madras High Court (2006-02-17)
- K .ALLI SECONDARY GRADE v. THE DISTRICT EDUCATIONAL — Madras High Court (2006-02-03)
- BALAGOVINDA RAO v. THE DEPUTY CHAIRMAN, — Madras High Court (2006-01-30)
- K.JAGANNATHAN v. THE SECRETARY — Madras High Court (2006-01-30)
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