D.M.DHARMADHIKARI, . RAVI R.TRIPATHI

35 recorded High Court judgment(s) · 2001–2002

Courts

Gujarat High Court

39-RULE DISCHARGED/DISMISSED @ FH	16
38-RULE ABSOLUTE/ALLOWED @ FH	10
26-DISMISSED @ ADM.STAGE	4
42-RULE DISCHARGED @ FH	2
35-ANY OTHER MODE @ ADM.STAGE	2
46-ANY OTHER MODE @ FH	1

BHANUBEN W/O AMRUTBHAI NARANBHAI PATEL v. COMMISSIONER OF POLICE — Gujarat High Court (2002-01-07)
MARY BROWN MEMORIAL TRAINING COLLEGE v. DIRECTOR OF PRIMARY EDUCATION — Gujarat High Court (2001-12-27)
BIPINCHANDRA PARSHOTTAMDAS PATEL (VAKIL) v. STATE OF GUJARAT — Gujarat High Court (2001-12-24)
MINOR JAYESHKUMAR DHANABHAI PARMAR, THROUGH HIS GUARDIAN v. DEAN B.J. MEDICAL COLLEGE — Gujarat High Court (2001-11-08)
JIVAN SADHNA RAJASTHAN HINDI VIDYA MANDAL v. STATE OF GUJARAT — Gujarat High Court (2001-11-08)
JIVAN SADHNA RAJSTHAN HINDI VIDYA MANDAL v. STATE OF GUJARAT — Gujarat High Court (2001-11-08)
BIRLA AT & T COMMUNICATION LTD. v. AHMEDABAD ELECTRICITY CO.LTD. — Gujarat High Court (2001-10-24)
MAGANLAL V THAKKER v. SALES TAX OFFICER (3) CITY DIV -5 OR SUCCESSOR — Gujarat High Court (2001-10-11)
M/S, MODERN CATERERS v. SAIYED IQBAL — Gujarat High Court (2001-10-11)
DASARATHBHAI V PATEL v. UNION OF INDIA — Gujarat High Court (2001-10-11)