D.M.DHARMADHIKARI, . MOHIT S. SHAH

48 recorded High Court judgment(s) · 2000–2001

Courts

Gujarat High Court

39-RULE DISCHARGED/DISMISSED @ FH	23
38-RULE ABSOLUTE/ALLOWED @ FH	12
46-ANY OTHER MODE @ FH	12
26-DISMISSED @ ADM.STAGE	1

COMMISSIONER OF INCOME-TAX v. SHAHIBAUG ENTERPRENUERS PVT. LTD. — Gujarat High Court (2001-03-08)
ABDULSATTAR YUSUFBHAI QURESHI v. STATE OF GUJARAT — Gujarat High Court (2001-01-20)
RUSHIL INDUSTRIES LTD. v. HARSH PRAKASH — Gujarat High Court (2000-12-27)
CHARTERED ACCOUNTANTS ASSOCIATION v. UNION OF INDIA — Gujarat High Court (2000-12-27)
PUNJALAL L. SHAH (HUF) v. COMMISISONER OF INCOME-TAX — Gujarat High Court (2000-12-27)
COMMISSIONER OF INCOME-TAX v. AHSWINKUMAR GORDHANBHAI & BROSPVT LTD. — Gujarat High Court (2000-12-27)
GARDEN SILK MILLS LTD. v. COMMISSIONER OF INCOME-TAX — Gujarat High Court (2000-12-27)
NUMECH EMBALLAGE LTD v. SALES TAX OFFICER (2) — Gujarat High Court (2000-12-27)
COMMISISONER OF INCOME-TAX v. COMMERCIAL A'BAD MILLS CO.LTD. — Gujarat High Court (2000-12-27)
PAN PIPES RESPLENDENTS LTD v. STATE OF GUJARAT — Gujarat High Court (2000-12-27)