D.M.DHARMADHIKARI, . M.PANCHAL
30 recorded High Court judgment(s) · 2000–2000
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 30 |
Disposal nature
| 39-RULE DISCHARGED/DISMISSED @ FH | 13 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 9 |
| 26-DISMISSED @ ADM.STAGE | 4 |
| 46-ANY OTHER MODE @ FH | 2 |
| 35-ANY OTHER MODE @ ADM.STAGE | 1 |
| 42-RULE DISCHARGED @ FH | 1 |
Recent judgments
- BHAVNAGAR MUNICIPALITY v. . — Gujarat High Court (2000-11-24)
- PALITANA SUGAR MILL PVT LTD v. STATE OF GUJARAT — Gujarat High Court (2000-11-24)
- HASMUKHBHAI CHHAGANBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2000-11-24)
- PALITANA SUGAR MILLS PRIVATE LIMITED v. COLLECTOR — Gujarat High Court (2000-11-24)
- DESAI NATHABHAI RATNABHAI v. PATEL DAHYABHAI PITAMBARDAS — Gujarat High Court (2000-08-14)
- CRANE OWNERS ASSOCIATION v. UNION OF INDIA DELETED — Gujarat High Court (2000-08-14)
- KANTIBHAI MANGALBHAI VAGHELA v. OLI & NATURAL GAS CORPORATION LTD., — Gujarat High Court (2000-08-14)
- MUKESH R MEHTA v. DABHOI NAGARPALIKA — Gujarat High Court (2000-08-08)
- BHIKHABHAI JETHABHAI BHOI v. STATE OF GUJARAT — Gujarat High Court (2000-08-01)
- ARVINDBHAI CHHOTABHAI PATEL v. GUJARAT DAIRY DEVELOPMENT CORPORATION LTD. — Gujarat High Court (2000-08-01)
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