D.M.DHARMADHIKARI, . D.A.MEHTA
51 recorded High Court judgment(s) · 2002–2002
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 51 |
Disposal nature
| 39-RULE DISCHARGED/DISMISSED @ FH | 36 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 13 |
| 26-DISMISSED @ ADM.STAGE | 1 |
| 46-ANY OTHER MODE @ FH | 1 |
Recent judgments
- HAREKRISHNA WADHWANI v. AHMEDABAD URBAN DEVELOPMENT AUTHORITY — Gujarat High Court (2002-02-22)
- MUNICIPAL NOKARIAT MANDAL v. SAVARKUNDLA NAGARPALIKA — Gujarat High Court (2002-02-22)
- SHRINATH PRINTS v. UNION OF INDIA — Gujarat High Court (2002-02-21)
- VIPIN SILK MILLS v. UNION OF INDIA — Gujarat High Court (2002-02-21)
- SHREENATHJI SILK MILLS v. UNION OF INDIA — Gujarat High Court (2002-02-21)
- MAHESH DYEING & PRINTING MILLS P. LTD. v. UNION OF INDIA — Gujarat High Court (2002-02-21)
- RAJUL TEXTILE MILLS PVT LTD v. UNION OF INDIA — Gujarat High Court (2002-02-21)
- GAGAN SILK MILLS P. LTD. v. UNION OF INDIA — Gujarat High Court (2002-02-21)
- RAMSISARIA TEXTILES PVT.LTD. v. UNION OF INDIA — Gujarat High Court (2002-02-21)
- BANSIDHAR SPG. & WVG.MILLS LTD v. STATE OF GUJARAT — Gujarat High Court (2002-02-21)
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