D.M.DHARMADHIKARI

79 recorded High Court judgment(s) · 2000–2001

Courts

Gujarat High Court

38-RULE ABSOLUTE/ALLOWED @ FH	38
39-RULE DISCHARGED/DISMISSED @ FH	28
26-DISMISSED @ ADM.STAGE	5
46-ANY OTHER MODE @ FH	3
42-RULE DISCHARGED @ FH	2
35-ANY OTHER MODE @ ADM.STAGE	2
40-WITHDRAWN @ FH	1

SMT. DIVYABALA N.PATEL v. . — Gujarat High Court (2001-04-19)
SMT. J.B.JADEJA, SITABA PRASUTIGRUH, v. . — Gujarat High Court (2001-03-16)
THAKORBHAI N PATEL v. STATE OF GUJARAT — Gujarat High Court (2001-02-23)
BHARATKUMAR NAVNITLAL KOTHARI v. COLLECTOR OF SABARKANTHA — Gujarat High Court (2001-02-17)
KHUSHALBHAI B PATEL v. KEKOBAD MANEKSHAW PATEL, SINCEDECEASED THROUGH HEIRS & L.R. — Gujarat High Court (2001-02-16)
NAZ CINEMA v. STATE OF GUJARAT — Gujarat High Court (2001-02-16)
BHAGAWATSINGH L. ZALA v. UNION OF INDIA — Gujarat High Court (2001-01-12)
KARSANBHAI P PATEL v. HIRABHAI MOHANBHAI KACHHIYA — Gujarat High Court (2000-12-27)
JYOTISH G THAKORE v. BANK OF INDIA — Gujarat High Court (2000-12-27)
AGRICULUTRAL PRODUCE MARKET COMMITTEE v. STATE OF GUJARAT — Gujarat High Court (2000-12-27)