D.M.DHARMADHIKARI, . C.K.THAKKER

41 recorded High Court judgment(s) · 2000–2000

Courts

Gujarat High Court

39-RULE DISCHARGED/DISMISSED @ FH	16
38-RULE ABSOLUTE/ALLOWED @ FH	13
26-DISMISSED @ ADM.STAGE	6
27-WITHDRAWN @ ADM.STAGE	2
40-WITHDRAWN @ FH	2
35-ANY OTHER MODE @ ADM.STAGE	1
42-RULE DISCHARGED @ FH	1

YOGESH V BRAHMBHATT v. STATE OF GUJARAT — Gujarat High Court (2000-04-10)
DHANANJAY PRAHLAD BHOLE v. STATE OF GUJARAT — Gujarat High Court (2000-04-10)
RAVJIBHAI BHIL v. AHMEDABAD MUNICIPAL CORPORATION — Gujarat High Court (2000-03-15)
COMPETENT OFFICER v. GANGARAM PARASRA PAVANI ALIAS PAVAR — Gujarat High Court (2000-03-15)
HARISINH GANPATBHAI BHOI v. KANTILAL KHUSHALDAS NATHANI — Gujarat High Court (2000-03-15)
LARSEN AND TOUBRO LIMITED v. GUJARAT STATE PETROLEUM CORPORATION LIMITED — Gujarat High Court (2000-03-15)
MANAGING DIRECTOR v. KALVIR — Gujarat High Court (2000-03-15)
HEIRS AND LEGAL REPRESENTATIVEOF ALI MOHMAD VALI MOHMAD v. KASAMKHAN GULABKHAN BALOCH — Gujarat High Court (2000-03-01)
PRABHATSANG DEVUBHA JADEJA v. JAMNAGAR DISTRICT PANCHAYAT — Gujarat High Court (2000-02-29)
NIRANJANABEN RASHMIKNAT PATHAK v. COMPETENT AUTHORITY — Gujarat High Court (2000-02-28)