D.M.DHARMADHIKARI, . B.C.PATEL

94 recorded High Court judgment(s) · 2000–2000

Courts

Gujarat High Court

38-RULE ABSOLUTE/ALLOWED @ FH	71
26-DISMISSED @ ADM.STAGE	9
39-RULE DISCHARGED/DISMISSED @ FH	8
35-ANY OTHER MODE @ ADM.STAGE	2
28-REJECTED @ ADM.STAGE	1
31-NOTICE DISCHARGED @ ADM.STAGE	1
42-RULE DISCHARGED @ FH	1
40-WITHDRAWN @ FH	1

COUNCIL FOR SOCIAL JUSTICE v. A'BAD MUNICIPAL CORPN — Gujarat High Court (2000-09-05)
SAMVAD v. AMC LTD — Gujarat High Court (2000-09-05)
FATEAJI TARASI MARVADI v. AHMEDABAD MUNICIPAL CORPN — Gujarat High Court (2000-09-05)
SHISHU MILAP v. MUNICIPAL COMMISSIONER, — Gujarat High Court (2000-09-05)
RAMESHBHAI MOHANBHAI v. AHMEDABAD URBAN DEVELOPMENT AUTHORITY — Gujarat High Court (2000-09-05)
PEOPLES UNION FOR CIVIL LIBERTIES v. STATE OF GUJARAT — Gujarat High Court (2000-09-05)
SHISHUMILAP SHOBHABEN SHAH v. BARODA MUNICIPAL CORPN — Gujarat High Court (2000-09-05)
GULAMMOHAMMED ABDULMAJEED ANSARI v. STATE OF GUJARAT — Gujarat High Court (2000-07-18)
SULEKH RAM & SONS STEEL ROLLING MILLS v. STATE OF GUJARAT — Gujarat High Court (2000-06-20)
LALIT METAL INDUSTRIES v. . — Gujarat High Court (2000-06-20)