D.M.DHARMADHIKARI, . ANIL R. DAVE

94 recorded High Court judgment(s) · 2000–2001

Courts

Gujarat High Court

46-ANY OTHER MODE @ FH	38
39-RULE DISCHARGED/DISMISSED @ FH	28
38-RULE ABSOLUTE/ALLOWED @ FH	20
26-DISMISSED @ ADM.STAGE	4
35-ANY OTHER MODE @ ADM.STAGE	2
30-EX-PARTY @ ADM.STAGE	1
33-CA DISPOSED OF	1

INDOKEM LTD v. JT INDUSTRIES COMMISSIONER INCENTIVE OR SUCCESSOR — Gujarat High Court (2001-09-10)
COMMI. OF INCOME TAX v. ATUL PRODUCTS LTD. — Gujarat High Court (2001-02-02)
COMMISSIONER OF INCOME-TAX v. SILVER COTTON MILLS CO. LTD. — Gujarat High Court (2001-01-12)
GUJARAT AGRO OIL ENTERPRISES LTD. v. COMMISSIONER OF INCOME-TAX — Gujarat High Court (2001-01-12)
MEHSANA DISTRICT CO-OPERATIVE BANK LTD. v. INCOME TAX OFFICER — Gujarat High Court (2000-12-06)
COMMISSIONER OF INCOME-TAX v. LIGHT PUBLICATION LIMITED — Gujarat High Court (2000-11-24)
AHMEDABAD GREEN BELT KHEDUT MANDAL v. STATE OF GUJARAT, THROUGH SECRETARY — Gujarat High Court (2000-11-24)
SABARKANTHA DISTRICT COOP MILK PRODUCERS UNION LTD v. SALES TAX OFFICER (1) — Gujarat High Court (2000-11-17)
OMKAR S KANWAR v. UNION OF INDIA — Gujarat High Court (2000-11-14)
SHANTABEN GOVINDLAL PATEL v. COMMISSIONER OF INCOME-TAX — Gujarat High Court (2000-11-14)