LexD. KRISHNAKUMAR, R.VIJAYAKUMAR
2,039 recorded High Court judgment(s) · 2022–2024
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| Madras High Court | 2039 |
Disposal nature
| DISPOSED OF | 761 |
| DISMISSED | 695 |
| DISMISSED AS INFRUCTUOUS | 138 |
| CLOSED | 127 |
| WITHDRAWN DISMISSED | 126 |
| ALLOWED | 118 |
| DISMISSED FOR NON-PROSECUTION | 22 |
| ORDERED | 16 |
Recent judgments
- Hotel Divine Fort v. The Commissioner — Madras High Court (2024-11-14)
- B. SAMUNDEESWARI v. THE COMMISSIONER — Madras High Court (2024-11-14)
- M.Paneerselvam v. The District Collector — Madras High Court (2024-11-14)
- Vijayan .A v. Lakshmi .S — Madras High Court (2024-10-25)
- G.Raghavan v. The Secretary to Government — Madras High Court (2024-10-25)
- Sri Sivanandha Pulipani Swamigal v. The State of Tamil Nadu — Madras High Court (2024-07-16)
- Sri.Gnanam alias Gnanapandithan v. The State of Tamil Nadu — Madras High Court (2024-07-02)
- S.B.Vimalapandian v. The Secretary to Government — Madras High Court (2024-07-02)
- Kalaimathi Ganapathy v. The District Collector — Madras High Court (2024-07-02)
- Periyasamy v. The District Collector — Madras High Court (2024-07-02)