D. KRISHNAKUMAR, P. DHANABAL

497 recorded High Court judgment(s) · 2023–2024

Courts

Madras High Court

497

DISPOSED OF	162
DISMISSED	110
ALLOWED	85
WITHDRAWN DISMISSED	37
CLOSED	35
DISMISSED AS INFRUCTUOUS	29
ORDERED	14
DISMISSED FOR NON-PROSECUTION	14

G.Palanivelu, v. Shri S.Ragu Ramakrishnan, — Madras High Court (2024-10-19)
Prabhavathi v. D.Baskara Pandiyan, I.A.S., — Madras High Court (2024-07-05)
V. Samburanam v. D.Baskara Padiyan, I.A.S., — Madras High Court (2024-07-05)
Union of India v. K.Ganesan — Madras High Court (2024-03-18)
Promod Kumar, IPS, v. State of TamilNadu — Madras High Court (2024-03-18)
N. PALANI v. THE UNION OF INDIA REP. BY TH — Madras High Court (2024-03-18)
ARKAY ENERGY (RAMESWARAM) PRIVATE LIMITED v. TIDEL PARK LIMITED — Madras High Court (2024-03-18)
BHARAT SANCHAR NIGAM LIMITED v. MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL — Madras High Court (2024-03-15)
M/S.BHARAT SANCHAR NIGAM LTD v. MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL — Madras High Court (2024-03-15)
M/S. BHARAT SANCHAR NIGAM LTD., v. MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL — Madras High Court (2024-03-15)