D. KRISHNAKUMAR, P.B. BALAJI

883 recorded High Court judgment(s) · 2023–2024

Courts

Disposal nature

Recent judgments

• S.BUVANESH KUMAR v. THE REGISTRAR GENERAL — Madras High Court (2024-11-20)
• M.Vembu v. The State of Tamil Nadu — Madras High Court (2024-11-20)
• The Chairman/Additional Secretary Export Inspection Council v. Shantha Kannan — Madras High Court (2024-11-20)
• THE EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER v. THE COIMBATORE CRICKET CLUB TRUST — Madras High Court (2024-11-20)
• Govindhan v. Vana Urimai Kuzhu — Madras High Court (2024-11-20)
• State of Tamil Nadu v. S.MURUGAN — Madras High Court (2024-11-20)
• G.SURESH, v. TAMILNADU STATE HUMAN RIGHTS COMMISSION, — Madras High Court (2024-11-20)
• SBI STATE BANK OF INDIA v. JAYANTHI SRINIVASAN — Madras High Court (2024-11-20)
• DR.K.AMBIKA v. THE STATE OF TAMIL NADU — Madras High Court (2024-11-20)
• The State of Tamil Nadu v. V.Ramakrishnan — Madras High Court (2024-11-20)