D. KRISHNAKUMAR, N. MALA

44 recorded High Court judgment(s) · 2022–2022

Courts

Madras High Court

DISMISSED	10
DISMISSED AS INFRUCTUOUS	9
DISMISSED FOR NON-PROSECUTION	6
ALLOWED	6
WITHDRAWN DISMISSED	4
DISPOSED OF	3
ORDERED	2
PARTLY ALLOWED	2

A.DHANAM v. D.KRISHNAN — Madras High Court (2022-11-04)
S.VARADHARAJAN v. THE LAND ACQUISITION OFFICER — Madras High Court (2022-11-04)
THE ORIENTAL INSURANCE CO LTD v. PANNEERSELVAM — Madras High Court (2022-11-04)
THE LAND ACQUISITION OFFICER v. KOTHA VENKATA NARAYANA — Madras High Court (2022-10-14)
PADMAVATHY v. MANICKAM (DIED) — Madras High Court (2022-10-14)
V.ANANTHA RAJ v. V.ANBU RAJ — Madras High Court (2022-10-14)
SMT.LAKSHMIKUMARI v. B.MOHANKUMAR (SINCE DECEASED) — Madras High Court (2022-09-23)
S.SIVASUBRAMANIAN v. R. MURUGAYYAN — Madras High Court (2022-09-23)
R.BALAMURUGAN v. THE STATE OF TAMILNADU REP.BY — Madras High Court (2022-09-23)
R. PONNUSAMY v. N. RANGASAMY — Madras High Court (2022-09-23)