LexD. KRISHNAKUMAR, MUMMINENI SUDHEER KUMAR
63 recorded High Court judgment(s) · 2024–2024
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 63 |
Disposal nature
| DISPOSED OF | 32 |
| DISMISSED AS INFRUCTUOUS | 16 |
| DISMISSED | 10 |
| WITHDRAWN DISMISSED | 3 |
| DISMISSED FOR NOT PRESSED | 1 |
| CLOSED | 1 |
Recent judgments
- TAMIL NADU SCHEDULED TRIBE v. THE STATE OF TAMIL NADU, — Madras High Court (2024-01-22)
- A.KARUPPAIAH, v. THE DISTRICT COLLECTOR — Madras High Court (2024-01-22)
- THIRUMURUGAN, S/O.GANESHAN v. STATE OF TAMIL NADU, REP. BY — Madras High Court (2024-01-22)
- P.MUTHEESWARAN, v. THE DISTRICT COLLECTOR — Madras High Court (2024-01-22)
- KANDASAMY, v. THE DISTRICT COLLECTOR — Madras High Court (2024-01-22)
- P.DEIVAKANI v. THE DISTRICT COLLECTOR — Madras High Court (2024-01-22)
- A.M.JEYAKODI, v. THE DISTRICT COLLECTOR — Madras High Court (2024-01-22)
- S.RAMALINGAM, v. THE DISTRICT COLLECTOR — Madras High Court (2024-01-22)
- K.BALAN, S/O.KARUPPIAH v. THE DISTRICT COLLECTOR — Madras High Court (2024-01-22)
- C.S.SUBASH v. THE DISTRICT COLLECOR — Madras High Court (2024-01-22)