LexD. KRISHNAKUMAR, M.M.SUNDRESH
1,176 recorded High Court judgment(s) · 2020–2021
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 1176 |
Disposal nature
| ALLOWED | 608 |
| CLOSED | 329 |
| DISPOSED OF | 132 |
| WITHDRAWN DISMISSED | 49 |
| ORDERED | 30 |
| DISMISSED | 16 |
| PARTLY ALLOWED | 5 |
| DISMISSED AS INFRUCTUOUS | 4 |
Recent judgments
- VIJAYAN v. THE SEC. TO GOV., — Madras High Court (2021-03-16)
- HARIPRIYA v. THE DISTRICT MAGISTRATE AND — Madras High Court (2021-03-16)
- PETCHIYAMMAL v. STATE OF TAMIL NADU RE.P.BY ITS — Madras High Court (2021-03-16)
- C.THANGAPONNU v. THE STATE OF TAMILNADU REP.BY ITS — Madras High Court (2020-12-23)
- VIJAYALAKSHMI v. THE SECRETARY TO GOVERNMENT — Madras High Court (2020-12-23)
- K.SUMITHRA v. THE SECRETARY TO GOVERNMENT — Madras High Court (2020-12-23)
- ELAVENDHAN v. THE ADDITIONAL DIRECTOR GENERAL OF PRISONS — Madras High Court (2020-12-23)
- LAKSHMI v. THE STATE — Madras High Court (2020-12-23)
- ANNAPOORANI v. THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT — Madras High Court (2020-12-23)
- E.HARRIS v. THE UNION TERRITORY OF PONDICHERRY — Madras High Court (2020-12-23)