LexD. KRISHNAKUMAR, M.DHANDAPANI
31 recorded High Court judgment(s) · 2024–2024
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 31 |
Disposal nature
| DISPOSED OF | 15 |
| DISMISSED AS INFRUCTUOUS | 6 |
| DISMISSED | 5 |
| CLOSED | 2 |
| DISMISSED FOR NON-PROSECUTION | 1 |
| WITHDRAWN DISMISSED | 1 |
| NO FURTHER ORDERS | 1 |
Recent judgments
- J. RAMPRASATH v. THE SECETARY TO GOVT., — Madras High Court (2024-01-11)
- KUMARESAN v. THE GOVT. OF TAMILNADU — Madras High Court (2024-01-11)
- ANBURAJ v. THE BRANCH MANAGER, — Madras High Court (2024-01-11)
- A.MANIVANNAN v. THE SECRETARY TO GOVERNMENT — Madras High Court (2024-01-11)
- THE SIVAGANGAI DISTRICT v. THE STATE OF TAMIL NADU — Madras High Court (2024-01-11)
- G. VIJAYALAKSHMI GOPALASAMY v. THE DISTRICT COLLECTOR, — Madras High Court (2024-01-11)
- R.SUBRAMANIAN v. STATE OF TAMIL NADU — Madras High Court (2024-01-11)
- M.MATHIYARASU, v. THE DISTRICT COLLECTOR, — Madras High Court (2024-01-11)
- E.MALATHI(DIED), v. THE COMMISSIONER, — Madras High Court (2024-01-11)
- WORLD TRUST, REP. BY v. THE DISTRICT COLLECTOR, — Madras High Court (2024-01-11)