LexD. KRISHNAKUMAR, L.VICTORIA GOWRI
253 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 253 |
Disposal nature
| DISPOSED OF | 121 |
| DISMISSED | 69 |
| ORDERED | 14 |
| WITHDRAWN DISMISSED | 13 |
| ALLOWED | 12 |
| CLOSED | 9 |
| DISMISSED AS INFRUCTUOUS | 8 |
| PARTLY ALLOWED | 4 |
Recent judgments
- M. SATHISH KUMAR v. THE DIRECTOR GENERAL OF POLICE — Madras High Court (2023-06-21)
- Sugumar.S v. The District Collector — Madras High Court (2023-04-13)
- Manikandan R v. The District Collector — Madras High Court (2023-04-13)
- N.KANNAN v. THE SPECIAL SECRETARY TO GOVERNMENT — Madras High Court (2023-03-31)
- Udhayakumar. K v. The District Collector — Madras High Court (2023-03-31)
- Muthupetchi, v. The Principal Accountant General (A and E) — Madras High Court (2023-03-31)
- N.GOVINDARAJ v. THE JOINT REGISTRAR COOPERATIVE SOCIETIES — Madras High Court (2023-03-20)
- The Commissioner of School Education, v. V. Packiaselvi, — Madras High Court (2023-03-20)
- The Branch Manager, v. Silvester — Madras High Court (2023-03-03)
- S.Kasthuri v. The Authorised Officer — Madras High Court (2023-03-03)