LexD. KRISHNAKUMAR, KRISHNAN RAMASAMY
30 recorded High Court judgment(s) · 2022–2024
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 30 |
Disposal nature
| DISPOSED OF | 19 |
| CLOSED | 5 |
| DISMISSED | 3 |
| DISMISSED AS INFRUCTUOUS | 2 |
| ALLOWED | 1 |
Recent judgments
- C. PRIYA v. JAGUAR THANGAM — Madras High Court (2024-04-05)
- JAGUAR THANGAM v. FILM AND TELEVISION PRODUCERS — Madras High Court (2024-04-05)
- JAGUAR THANGAM v. FILM AND TELEVISION PRODUCERS — Madras High Court (2024-04-05)
- FILM AND TELEVISION PRODUCERS v. JAGUAR THANGAM — Madras High Court (2024-04-05)
- M.S.Kumar v. The Registrar General — Madras High Court (2022-11-25)
- R.Krishnamoorthy v. The Superintendent Engineer — Madras High Court (2022-11-25)
- Madhu Balan v. The Commissioner — Madras High Court (2022-11-25)
- T.Vijaya v. The District Collector — Madras High Court (2022-11-25)
- S.Selvakumar v. The Secretary — Madras High Court (2022-11-25)
- R.Sumathi v. The District Collector — Madras High Court (2022-11-25)