D. KRISHNAKUMAR, K. KALYANASUNDARAM

53 recorded High Court judgment(s) · 2016–2016

Courts

Disposal nature

Recent judgments

• K.Thirumavalavan, v. The Chief Election — Madras High Court (2016-05-20)
• G.Venkatesan, v. Corporation of Chennai — Madras High Court (2016-05-19)
• The Management of Vijayapuri v. The Secretary — Madras High Court (2016-05-19)
• D.Rajappa, v. The State of Tamil Nadu, — Madras High Court (2016-05-19)
• Nitesh N.Shah v. The Corporation of Chennai — Madras High Court (2016-05-19)
• Mr.Balanagamanickam v. The State, — Madras High Court (2016-05-19)
• K.Pushparajan v. The Corporation of Chennai — Madras High Court (2016-05-19)
• THE PRESIDENT v. V.K.PALANISAMY — Madras High Court (2016-05-19)
• K.Alagar Perumal, v. Government of Tamil Nadu — Madras High Court (2016-05-19)
• Traffic Dr.K.R.Ramaswamy, v. Chief Election Commissioner of — Madras High Court (2016-05-18)