LexD. KRISHNAKUMAR, K. GOVINDARAJAN THILAKAVADI
237 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 237 |
Disposal nature
| ALLOWED | 53 |
| DISMISSED | 39 |
| DISPOSED OF | 32 |
| ORDERED | 32 |
| PARTLY ALLOWED | 26 |
| CLOSED | 15 |
| WITHDRAWN DISMISSED | 12 |
| DISMISSED AS INFRUCTUOUS | 11 |
Recent judgments
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- J.ARULDASS v. DIRECTOR GENERAL OF POLICE — Madras High Court (2023-06-28)
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- THE GOVERNMENT OF TAMIL NADU v. K.RADHAKRISHNAN(P.P.O.NO. — Madras High Court (2023-06-28)
- THE MANAGER v. B.M.MURUGAN — Madras High Court (2023-06-28)
- R.DEEPA v. N.UNNIKRISHNAN — Madras High Court (2023-06-16)