D. KRISHNAKUMAR

16,270 recorded High Court judgment(s) · 2016–2024

Courts

Madras High Court

16270

DISPOSED OF	6847
DISMISSED	3821
ALLOWED	1563
WITHDRAWN DISMISSED	1204
CLOSED	1015
DISMISSED AS INFRUCTUOUS	917
DISMISSED FOR NON-PROSECUTION	257
ORDERED	237

The Official Trustee of Tamil Nadu v. nil — Madras High Court (2024-11-15)
The Administrator General and Official Trustee of Tamil nadu v. Marjan Begum — Madras High Court (2024-11-15)
N.Thiyagarajan v. The Official Trustee of Madras — Madras High Court (2024-11-15)
P.S.Palani v. The Administrator General and Official Trustee — Madras High Court (2024-11-15)
V.M.C.S.Manoharen v. M. Nagathiyagarajan — Madras High Court (2024-11-08)
T.K.Vadivelu, v. Thiru.Thiruvarampillai — Madras High Court (2024-11-08)
THE OFFICIAL TRUSTEE OF TAMIL NADU v. Raja Mohamed and another — Madras High Court (2024-11-08)
M/s.Hotel Kalyana Bhavan Private Limited v. The Administrative General and Official Trustee of Tamil Nadu — Madras High Court (2024-11-08)
A.R.Subramaniyan, v. Mr.Subrat Mohopatra, — Madras High Court (2024-10-25)
A.Loganathan, v. Mr. Ponmudi — Madras High Court (2024-10-19)