D.K.TRIVEDI, . K.M.MEHTA

51 recorded High Court judgment(s) · 2002–2005

Courts

Gujarat High Court

38-RULE ABSOLUTE/ALLOWED @ FH	16
46-ANY OTHER MODE @ FH	10
31-NOTICE DISCHARGED @ ADM.STAGE	8
42-RULE DISCHARGED @ FH	4
39-RULE DISCHARGED/DISMISSED @ FH	4
27-WITHDRAWN @ ADM.STAGE	3
26-DISMISSED @ ADM.STAGE	2
(unspecified)	1

EMPLOYEES STATE INSURANCE SCHEME v. DAMJIBHAI CHAKUBHAI PATEL — Gujarat High Court (2005-01-28)
RAMESHBHAI SHANKARBHAI MADRASHI v. STATE OF GUJARAT — Gujarat High Court (2004-10-04)
AKHATAR JAHA W/O RASHID IBRAHIM v. STATE OF GUJARAT — Gujarat High Court (2004-09-23)
KANAKSINH PARBATSINH JHALA v. STATE OF GUJARAT — Gujarat High Court (2004-08-31)
MOHAMMAD SHAFI ALLAHRAKHA SHAIKH v. STATE OF GUJARAT — Gujarat High Court (2004-08-23)
MALI RAMAJI CHELAJI v. STATE OF GUJARAT — Gujarat High Court (2004-08-19)
ABDUL RAHMAN ABDUS SAMAD SHAIKH v. AHMEDABAD MUNICIPAL CORPORATION — Gujarat High Court (2004-08-19)
MUNICIPAL NOKARIYAT MANDAL v. MUNICIPAL CORPORATION OF THE CITY OF BHAVNAGAR — Gujarat High Court (2004-08-10)
CHHITUBHAI NARANBHAI PATEL v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2004-08-10)
H B RAVAL v. MOHMED YUSUF KHUBMIYAN SAIYED( M.K.SAIYED ) — Gujarat High Court (2004-08-09)