D.K.TRIVEDI, . C.K.BUCH

21 recorded High Court judgment(s) · 2002–2003

Courts

Gujarat High Court

39-RULE DISCHARGED/DISMISSED @ FH	8
38-RULE ABSOLUTE/ALLOWED @ FH	7
26-DISMISSED @ ADM.STAGE	2
27-WITHDRAWN @ ADM.STAGE	2
35-ANY OTHER MODE @ ADM.STAGE	1
46-ANY OTHER MODE @ FH	1

GEB THROUGH SECRETARY v. SAURASHTRA CHEMICALS — Gujarat High Court (2003-09-11)
HASMUKHBHAI @ CHUKO ISHWARBHAIBARIYA v. STATE OF GUJARAT — Gujarat High Court (2003-07-01)
UNITED INDIA INSURANCE CO LTD. v. LABHUBEN, WD/O KANTIBHAI NARSINHDAS PATEL — Gujarat High Court (2002-10-30)
NEW INDIA ASSURANCE CO LTD. v. AMBALAL B TADVI — Gujarat High Court (2002-10-21)
UNITED INDIA INSURANCE CO LTD. v. LIRINBHAI ARVINDBHAI HALANI NOW MAJOR — Gujarat High Court (2002-10-21)
UNITED INDIA INSURANCE CO LTD. v. BABIBEN MANILAL BALCHANDRA PARMAR — Gujarat High Court (2002-10-21)
SIDDHPUR MUNICIPALITY v. UDAY CONSTRUCTION COMPANY — Gujarat High Court (2002-10-17)
BHANUBEN NARANBHAI RABARI v. OWNER OF TANKER GRW NO.2329 M/S NIRMA DETERGENT — Gujarat High Court (2002-10-04)
VIRAMBHAI VALJIBHAI GADHVI v. RANJITSINH MAHOBATSINH ZALA — Gujarat High Court (2002-09-21)
SPL.LAQ OFFICER v. BACHUBHAI GANDABHAI PATEL — Gujarat High Court (2002-09-18)