LexD.K.TRIVEDI
155 recorded High Court judgment(s) · 2001–2005
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 155 |
Disposal nature
| 38-RULE ABSOLUTE/ALLOWED @ FH | 93 |
| 39-RULE DISCHARGED/DISMISSED @ FH | 32 |
| 46-ANY OTHER MODE @ FH | 11 |
| 26-DISMISSED @ ADM.STAGE | 8 |
| 42-RULE DISCHARGED @ FH | 5 |
| 35-ANY OTHER MODE @ ADM.STAGE | 4 |
| 40-WITHDRAWN @ FH | 2 |
Recent judgments
- SMITA PRITAMLAL PAREKH v. GUJARAT PUBLIC SERVICE COMMISSION — Gujarat High Court (2005-02-16)
- ROHIT G VYAS v. GUJARAT PUBLIC SERVICE COMMISSION — Gujarat High Court (2005-02-16)
- AMARSINHJI B. VAGHELA v. STATE OF GUJARAT — Gujarat High Court (2004-10-01)
- PATEL MANSUKHLAL MATHURBHAI v. STATE OF GUJARAT — Gujarat High Court (2004-10-01)
- GNANJYOT KELEVANI MANDAL v. STATE OF GUJARAT — Gujarat High Court (2004-10-01)
- GUJARAT ADANI PORT LTD. v. VAN OORD ACZ INDIA PVT. LTD. — Gujarat High Court (2004-07-06)
- MANSUKHBHAI MADHAK v. STATE OF GUJARAT — Gujarat High Court (2004-06-25)
- MISS VAISHALI P PUROHIT v. STATE OF GUJARAT — Gujarat High Court (2004-06-24)
- NATTSINH KANTISINH DABHI v. STATE OF GUJARAT — Gujarat High Court (2004-06-23)
- GOVINDBHAI JOITABHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2004-06-22)