D K SINGH,TARA VITASTA GANJU

281 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• CHIDAMBARASHRAMA TRUST (R) v. SRI R.S. SHARMA — Karnataka High Court (2026-04-29)
• SRI RAJU SHETTIGAR v. SRI S SHIVAPRAKASH — Karnataka High Court (2026-04-24)
• SRI SHANMUGAM v. STATE OF KARNATAKA — Karnataka High Court (2026-04-17)
• SRI KRISHNAREDDY v. STATE OF KARNATAKA — Karnataka High Court (2026-04-10)
• E.H LAKSHMAN v. UNION BANK OF INDIA — Karnataka High Court (2026-04-10)
• SRI PREM SINGH v. THE COMMISSIONER — Karnataka High Court (2026-03-26)
• SRI. P MURUGAN v. SRI. H NAGARAJ — Karnataka High Court (2026-03-13)
• MALNAD COLLEGE OF ENGINEERING v. DR M K RAVISHANKAR — Karnataka High Court (2026-03-03)
• SRI PARAMESHWARA NAIK v. STATE OF KARNATAKA — Karnataka High Court (2026-02-27)
• SRI. PATEL JETALAL RAMAJI v. THE STATE OF KARNATAKA — Karnataka High Court (2026-02-27)