D K SINGH,S RACHAIAH

358 recorded High Court judgment(s) · 2026–2026

Courts

Karnataka High Court

358

DISMISSED	172
DISPOSED	124
ALLOWED	42
Dismissed for Non-Prosecution	9
Partly Allowed	8
ALLOWED AND REMANDED	2
REJECTED	1

MADHUSUDHAN CHIKKATURE RAJASHEKAR v. H NAGARAJAIAH — Karnataka High Court (2026-06-03)
PRASANNA ANJANEYA TRUST v. P RANGAPPA — Karnataka High Court (2026-06-03)
MR SUNIL VIMALA RAGHUNATHARAJU v. THE STATE OF KARNATAKA — Karnataka High Court (2026-06-03)
SRI.SANJEEV RAYUDU MENTA v. THE STATE OF KARNATAKA — Karnataka High Court (2026-06-03)
SRI ANIL M S v. THE STATE OF KARNATAKA — Karnataka High Court (2026-06-03)
PRASANNA ANJANEYA TRUST v. P RANGAPPA — Karnataka High Court (2026-06-03)
PRASANNA ANJANEYA TRUST v. SMT. JAYAMMA — Karnataka High Court (2026-06-03)
SRI.HANUMANTHU T v. M/S.KARNATAKA MALLADI BIOTICS LTD., — Karnataka High Court (2026-06-03)
PRASANNA ANJANEYA TRUST v. SMT. KAMALAMMA — Karnataka High Court (2026-06-03)
SRI. SHANKAR v. M/S KARNATAKA MALLADI BIOTICS LTD., — Karnataka High Court (2026-06-03)