D K SINGH

67 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• M/S. AMAR REFRIGERATIONS COMPANY v. STATE OF KARNATAKA — Karnataka High Court (2026-03-06)
• SRI ATHAULLA v. THE DEPUTY COMMISISONER AND DISTRICT MAGISTRATE — Karnataka High Court (2026-03-06)
• SRI JAGAN KUMAR J v. THE REGISTRAR GENERAL HIGH COURT OF KARNATAKA — Karnataka High Court (2026-03-06)
• M/S ANANTHESWARA FOODS PVT LTD v. NATIONAL HIGHWAYS AUTHORITY OF INDIA — Karnataka High Court (2026-03-06)
• M/S ABHIMAANI PUBLICATIONS LTD v. THE STATE OF KARNATAKA — Karnataka High Court (2026-03-06)
• SHRI DEVARAJU v. DEPUTY COMMISSIONER — Karnataka High Court (2026-03-06)
• M/S. ALPHA WEIGHING SYSTEMS v. CHAIRMAN BHARAT CO OPERATIVE BANK LTD — Karnataka High Court (2026-03-06)
• SRI SUPREME C v. THE DEPUTY COMMISSIONER — Karnataka High Court (2026-03-06)
• SMT MAMATHA MUKUND RAO v. M/S HINDUSTAN PETROLEUM CORPORATION LIMITED — Karnataka High Court (2026-02-05)
• ABDUL HAMID M U v. UNION BANK OF INDIA — Karnataka High Court (2026-02-05)