D. K. SINGH

3,164 recorded High Court judgment(s) · 2022–2025

Courts

Kerala High Court

3164

DISPOSED OF	1485
DISMISSED	752
ALLOWED	343
DISMISSED AS WITHDRAWN	168
DISMISSED AS INFRUCTUOUS	139
CLOSED	120
DISMISSED FOR NON PROSECUTION	83
DISMISSED AS NOT PRESSED	31

SOSAMMA OOMMEN v. ISHITHA ROY — Kerala High Court (2025-06-16)
DR. T.V. GOPALAN v. PROF. JEEVAMMA JACOB — Kerala High Court (2025-05-20)
DR. T.V. GOPALAN v. PROF. JEEVAMMA JACOB — Kerala High Court (2025-05-20)
USHA DEVI P. T. v. STATE OF KERALA — Kerala High Court (2025-04-11)
SAJITH.K. v. STATE OF KERALA, — Kerala High Court (2025-04-11)
KRISHNA KUMAR v. TRAVANCORE DEVASWOM BOARD — Kerala High Court (2025-04-11)
GOPA KUMAR.K., v. STATE OF KERALA, — Kerala High Court (2025-04-11)
RAGESH K v. THE MULIYAR AGRICULTURIST WELFARE CO-OP SOCIETY LTD — Kerala High Court (2025-04-11)
JIJESH. N.K v. THE KERALA STATE ELECTRICITY BOARD LIMITED — Kerala High Court (2025-04-11)
SREE VAIRANGODE BHAGAVATHY DEVASWOM v. STATE OF KERALA — Kerala High Court (2025-04-11)