D.K. DESHMUKH, . V.R. KINGAONKAR

73 recorded High Court judgment(s) · 2009–2010

Courts

Disposal nature

Recent judgments

• MRS. HAFIZA KHATUN WD/O KAMRUDDIN ISMAIL AND ORS v. IQBAL MOHD ABDUL REHMAN AND ANR. — Bombay High Court (2010-04-21)
• ravinder k. nayar v. m/s nayar electronics pvt ltd — Bombay High Court (2010-04-21)
• M/S BHATIA GENERAL HOSPITAL v. SHAKUNTALA SANAP AND ANR. — Bombay High Court (2010-04-21)
• p.s.l. business ceentre and anr v. HEWLETT PACKARD (INDIA) SALES PVT.LTD.U.S.A. AND 4 ORS. — Bombay High Court (2010-04-21)
• ORIENTAL INSURANCE COMPANY LTD v. AKAR LABELS PVT LTD — Bombay High Court (2010-04-21)
• VIJAY ENTERPRISES v. GOPINATH KOLI AND ORS. — Bombay High Court (2010-04-20)
• GRAND PARADI C0-OP.HSG. SOCY.LTD.and ORS. v. MONT BLANC PROPERTIES AND INDUSTRIES AND ANR. — Bombay High Court (2010-04-20)
• gopinath mahadedev koli and 15 ors v. m/s shreenath builders and 11 ors — Bombay High Court (2010-04-20)
• BAJAJ ELECTRICALS LTD. v. HARISH CHHABRA AND ANR. — Bombay High Court (2010-04-20)
• VIJAY ENTERPRISES v. GOPINATH KOLI AND ORS. — Bombay High Court (2010-04-20)