D.K. DESHMUKH, P.B. VARALE

323 recorded High Court judgment(s) · 2008–2008

Courts

Bombay High Court

323

Rejected at Admission Stage	95
Dispossed Off/Dismiss for Default	79
Withdrawn	71
Admitted/Allwd/Granted/Rule Absolute	47
Dismissed/Rule Discharged	30
REJECTED	1

KALPANABAI KASHINATH GUJAR v. STATE OF MAHA. THRU. SECTY. and 2 ORS. — Bombay High Court (2008-12-19)
KAMLAKAR KESHAO ASKAR v. STATE OF MAH THRU ITS SECTY. and 3 ORS. — Bombay High Court (2008-12-19)
LAXMAN BAKARAM GAIDHANE v. KRISHI UTPANNA BAZAR SAMITI THRU. ITS. SECTY. and ANOR. — Bombay High Court (2008-12-19)
RAJU MARTANDRAO DESHMUKH, AKOLA v. BANDU RAMRAO GAWANDE, AKOLA and 3 OTRS — Bombay High Court (2008-12-19)
KU SHARADHA DHONDUJI VITHALE AND ANOTHER v. STATE OF MAH.THR.SECR. MUMBAI AND 4 OTHERS — Bombay High Court (2008-12-19)
THE DIVN. CONTROLLER, M.S.R.T.C. v. RAMESH BABURAO HAJARE — Bombay High Court (2008-12-19)
MOHD.IQBAL ABDUL GAFFAR v. STATE OF MAH.THR.SECRETARY and 4 ORS. — Bombay High Court (2008-12-19)
RAJENDRA KONDUJI PATIL v. STATE OF MAHA. THRU. SECTY. AND 4 ORS. — Bombay High Court (2008-12-19)
SHRI DADARAO BANSIRAO KADU and 33 ORS. v. STATE OF MAH.THR.SECY and 2 ORS. — Bombay High Court (2008-12-19)
STATE OF MAH.THR.THE COLLECTOR,WARDHA and 2 ORS. v. DAMODHAR S/O DOMAJI BHURE — Bombay High Court (2008-12-19)