LexD. HARIPARANTHAMAN
4,868 recorded High Court judgment(s) · 2009–2019
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 4868 |
Disposal nature
| DISPOSED OF | 2371 |
| DISMISSED | 773 |
| ALLOWED | 687 |
| WITHDRAWN DISMISSED | 471 |
| CLOSED | 375 |
| ORDERED | 127 |
| DISMISSED AS INFRUCTUOUS | 29 |
| DISMISSED AS WITHDRAWAL | 9 |
Recent judgments
- K. CHANDRAMMAL, v. THE STATE OF TAMIL NADU, — Madras High Court (2019-06-21)
- THE MANAGING DIRECTOR v. CHITRA DEVI — Madras High Court (2018-02-02)
- K.GOVINDARAJAN v. S.SIVASHANMUGARAJA — Madras High Court (2016-03-16)
- B.MOUNIKA v. THE ORIENTAL INSURANCE — Madras High Court (2016-03-16)
- SANTHI v. THE UNITED INDIA INSURANCE — Madras High Court (2016-03-16)
- N. RAMASAMY v. MRS KAVITHA — Madras High Court (2016-03-16)
- PALANIYAMMAL v. THE GOVERNMENT OF TAMILNADU — Madras High Court (2016-03-16)
- M. SUGUMAR, v. UNITED INDIA INSURANCE CO LTD — Madras High Court (2016-03-16)
- K.DHARUMAN v. MRS.R.BHANUMATHI — Madras High Court (2016-03-15)
- THE CORRESPONDENT v. THE STATE OF TAMIL NADU — Madras High Court (2016-03-15)