D.H.WAGHELA, . Z.K.SAIYED

60 recorded High Court judgment(s) · 2012–2012

Courts

Gujarat High Court

39-RULE DISCHARGED/DISMISSED @ FH	24
44-PARTLY ALLOWED @ FH	19
26-DISMISSED @ ADM.STAGE	14
38-RULE ABSOLUTE/ALLOWED @ FH	3

NATVARLAL MOTILAL CHAVDA v. STATE OF GUJARAT — Gujarat High Court (2012-12-18)
SURESH NARMADASHANKAR PANDYA v. STATE OF GUJARAT — Gujarat High Court (2012-12-14)
REGIONAL MANAGER SHREE v. MAHAMAD KASAM -P/A ZULEKHA YAKUB — Gujarat High Court (2012-11-08)
REGIONAL MANAGER SHREE v. DAUD ISMAIL YAKUT SINCE DECE. THRO.' L/H. — Gujarat High Court (2012-11-08)
REGIONAL MANAGER SHREE v. AMMAD ISMAIL KARODIA — Gujarat High Court (2012-11-08)
REGIONAL MANAGER SHREE v. MAHMAD HUSAIN LAHERI SINCE DECE. THRO.' L/H. — Gujarat High Court (2012-11-08)
REGIONAL MANAGER SHREE v. RASUL ISMAIL DAUD KHARODIAS POA AHMED IBRAHIM BHAIYAT — Gujarat High Court (2012-11-08)
REGIONAL MANAGER SHREE v. AMINABEN D/O IBRAHIM ISHAQ JANGDA — Gujarat High Court (2012-11-08)
REGIONAL MANAGER SHREE v. MASJID IS ADMINSTRATIVE — Gujarat High Court (2012-11-08)
REGIONAL MANAGER SHREE v. AHMED ISMAIL HANSROD SINCE DECE. THRO.' L/H. — Gujarat High Court (2012-11-08)